Madhya Pradesh High Court
Nipani Advaita Developers Llp vs Asgar Ali on 26 June, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
AC No. 34 of 2023
(NIPANI ADVAITA DEVELOPERS LLP Vs ASGAR ALI)
Dated : 26-06-2023
Shri Amit Sahani - Advocate for petitioner.
Shri Anshuman Singh - Advocate for respondent.
Counsel appearing for respondent pays for short time to file response to application for appointment of Arbitrator.
Prayer is allowed.
One week's time is granted to respondent. List this matter in week commencing from 17.07.2023.
(VISHAL DHAGAT) JUDGE nd Signature Not Verified Signed by: NEETI TIWARI Signing time: 27-06-2023 13:13:14