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Madhya Pradesh High Court

Nipani Advaita Developers Llp vs Asgar Ali on 26 June, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         AC No. 34 of 2023
                                               (NIPANI ADVAITA DEVELOPERS LLP Vs ASGAR ALI)

                           Dated : 26-06-2023
                                 Shri Amit Sahani - Advocate for petitioner.

                                 Shri Anshuman Singh - Advocate for respondent.

Counsel appearing for respondent pays for short time to file response to application for appointment of Arbitrator.

Prayer is allowed.

One week's time is granted to respondent. List this matter in week commencing from 17.07.2023.

(VISHAL DHAGAT) JUDGE nd Signature Not Verified Signed by: NEETI TIWARI Signing time: 27-06-2023 13:13:14