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Union of India - Section

Section 15 in The Mines Rescue Rules, 1985

15. Duties of rescue trained persons posted at rescue station

.-The rescue trained persons shall-
(a)obey order of the Superintendent and Instructor and assist them in discharge of their functions;
(b)attend to messages, telephone calls and wireless and maintain record thereof;
(c)maintain the rescue station in neat and tidy condition;
(d)maintain the equipment and apparatus kept at the rescue station in perfect order;
(e)perform rescue and recovery work in mines; and
(f)not leave rescue station without obtaining permission from the Superintendent.