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[Cites 0, Cited by 0] [Section 940] [Entire Act]

State of Haryana - Subsection

Section 940(7) in Punjab Jail Manual

(7)The maximum loss allowed for cleaning and winnowing the various grains and pulses is :
    Seer per mound
Wheat ___ 1-1/2
Dal urd ___ 1-1/2
Dals, mung, moth, rawan and masar ___ 1-1/2
Gram for bullocks or parching or boiling ___ 1/2
"Dal gram" ___ 5
"Tarmarind" ___ 20
Wheat for Dalia ___ 1/2 Seer
When the actual loss in cleaning is less, it, and not the maximum loss allowed, should be calculated in the accounts.Note - One maund of gram should yield 27 seers dal. Of the remaining 12 seers of husk and coarse flour should be issued to bullocks in lieu of 8 seers gram. One seer loss is allowed in cleaning gram.