780A. Pay and special pay of naiks. [§ 2, Act V, 1861, read with §243 of the Government of India Act, 1935].
- Naiks shall draw pay as constables with a special pay of Rs. 2-8-0 a month (in addition to the special pay of Rs. 2 a month admissible to constables of the Special Armed Force), subject to the condition that the total emoluments of a Naik should always be less than the minimum pay of a head constables.
