National Green Tribunal
Goa Paryavaran Savrakshan Sangharsh ... vs M/S Sesa Goa Limited on 5 July, 2020
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Application No. 136/2012
(M. A. NO. 509 OF 2013)
And
Application No. 112/2012
(M. A. NO. 510 OF 2013)
And
Application No. 115/2012
(M. A. NO. 511 OF 2013)
And
Application No. 52/2012
(M. A. NO. 512 OF 2013)
And
Application No. 125/2012
(M. A. NO. 513 OF 2013)
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Application No. 57/2012
(M. A. NO. 514 OF 2013)
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Application No. 128/2012
(M. A. NO. 515 OF 2013)
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Application No. 68/2012
(M. A. NO. 516 OF 2013)
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Application No. 71/2012
(M. A. NO. 517 OF 2013)
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Application No. 55/2012
(M. A. NO. 518 OF 2013)
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Application No. 137/2012
(M. A. NO. 519 OF 2013)
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Application No. 130/2012
(M. A. NO. 520 OF 2013)
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Application No. 117/2012
(M. A. NO. 521 OF 2013)
And
Application No. 119/2012
(M. A. NO. 522 OF 2013)
And
Application No. 114/2012
M. A. NO. 523 OF 2013
And
Application No. 132/2012
(M. A. NO. 524 OF 2013)
And
Application No. 122/2012
(M. A. NO. 525 OF 2013)
And
Application No. 135/2012
(M. A. NO. 526 OF 2013)
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Application No. 134/2012
(M. A. NO. 527 OF 2013)
And
Application No. 54/2012
(M. A. NO. 528 OF 2013)
And
Application No. 131/2012
(M. A. NO. 529 OF 2013)
And
Application No. 71/2013
(M. A. NO. 530 OF 2013)
And
Application No. 116/2012
(M. A. No. 531 of 2013&M.A. NO. 596 of 2013
And
Application No. 58/2012
(M. A. No. 532 of 2013&M. A. No. 597 of 2013
And
Application No. 124/2012
(M. A. No. 533 OF 2013)
And
Application No. 118/2012
(M. A. No. 534 OF 2013)
And
Application No. 123/2012
(M. A. No. 535 OF 2013)
And
Application No. 133/2012
(M. A. No. 536 OF 2013)
And
Application No. 67/2013
And
Application No. 113/2012
And
Application No. 133/2013
And
Application No. 134/2013
And
Application No. 51/2012
(M.A. No. 270 OF 2014)
And
Application No. 61/2013
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Application No. 64/2013
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Application No. 68/2013
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Application No. 69/2013
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Application No. 75/2013
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Application No. 78/2013
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Application No. 112/2013
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Application No. 113/2013
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Application No. 62/2013
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Application No. 63/2013
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Application No. 65/2013
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Application No. 66/2013
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Application No. 70/2013
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Application No. 72/2013
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Application No. 73/2013
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Application No. 74/2013
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Application No. 76/2013
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Application No. 77/2013
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Application No. 120/2012
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Application No. 121/2012
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Application No. 126/2012
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Application No. 127/2012
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Application No. 129/2012
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Application No. 192/2013
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Application No. 193/2013
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Application No. 194/2013
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Application No. 195/2013
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Application No. 196/2013
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Application No. 197/2013
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Application No. 198/2013
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Application No. 199/2013
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Application No. 200/2013
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Application No. 201/2013
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Application No. 202/2013
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Application No. 203/2013
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Application No. 204/2013
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Application No. 205/2013
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Application No. 206/2013
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Application No. 207/2013
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Application No. 208/2013
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Application No. 209/2013
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Application No. 210/2013
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Application No. 211/2013
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Application No. 212/2013
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Application No. 213/2013
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Application No. 214/2013
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Application No. 215/2013
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Application No. 216/2013
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Application No. 217/2013
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Application No. 218/2013
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Application No. 219/2013
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Application No. 220/2013
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Application No. 221/2013
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Application No. 222/2013
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Application No. 223/2013
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Application No. 224/2013
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Application No. 225/2013
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Application No. 226/2013
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Application No. 227/2013
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Application No. 231/2013
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Application No. 232/2013
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Application No. 233/2013
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Application No. 234/2013
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Application No. 235/2013
In the mattersof:
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Sesa Goa Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Rajaram Poiguinkar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Dempo Mining Corp. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Dempo Mining Corp. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Chowgule Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.S. Dempo & Co. Pvt. Ltd. Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Sociedade Timblo Irmaos LTDA & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s. Sesa Goa Ltd. &Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sesa Goa Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s. Dempo Mining Corp. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sesa Goa Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Dempo & Co. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Damodar Mangalji & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Chowgule & Co. Ltd. & Ors.
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Damodar Mangalji & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Badruddin Hussainbhai Mavani & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Dempo Mining Corp. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Chowgule Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Chowgule Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Cosme Costa & Sons & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Madachem Bhat Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Bandekar Bros. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Damodar Mangalji & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Dempo Mining Corp. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Sesa Goa Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Sociedade Timblo Irmaos Ltda & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Gangadhar Narsingdas Agarwal & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Sociedade Timblo Irmaos Ltda & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Prafulla R. Hede & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Vincent Fernandes & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Zacarias Antao & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Mahabaleshwar Garco Industries Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Smt. Amalia Rodrigues Fiquereido & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Shaikh Mohammad Issac & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Haider Kassim Khan & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M.S.H.L. Nathurmal & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Shri Chandrakanta Fondu Naik & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Smt. Shakuntala Bai M. Rege & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa ParyavaranSavrakshanSangharsh Samitee
V/s
M/s V.M. Salgaocar& Bro. Pvt. Ltd. &Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s V.M. Salgaocar & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Smt. Ahilabai Sardesai & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Voicunta Canecar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Sova & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Marzook & Cadar Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Mr. Ciprianao De Souza & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
M/s Shantilal Khushaldas & Bro. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
V/s
Sh. Ramacant Velingkar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V. D. Chowgule & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Smt. Kunda R. Gharse & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Smt. Kunda R. Gharse & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s M.S. Talaulicar & Sons Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Hiru Bombo Gauns & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V. S. Dempo & Co. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Sh. N.S. Narvekar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V. D. Chowgule & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V. D. Chowgule & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V. G. Quenim & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Smt. Geetabala M. Parulekar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Mineira Nacional Limitada & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
R. S. Shetye & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Soceidade Timblo Irmaos Ltds & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Panduronga Timblo Industries & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Manual Dacosta & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Lithoferrao & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Hiralal Khodidas & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s A.V.S. Velingkar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Timblo Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Zarapcar & Parcar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Shri Ashok P. Kudchadkar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Raghuvir Sinai Gharse & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Noor Mohammad Abdul Karim & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Sh. N.S. Narvekar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Chowgule & Co. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Panduronga Timblo Industries & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Shri Ashok P. Kudchadkar & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
Smt. Kunda R. Gharse & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V.S. Dempo& Co. Pvt. Ltd. &Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s Sociedade Timblo Irmaos Ltda & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V.S. Dempo& Co. Pvt. Ltd. &Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V.S. Dempo & Co. Pvt. Ltd. & Ors.
And
Goa Paryavaran Savrakshan Sangharsh Samitee
Vs.
M/s V.S. Dempo & Co. Pvt. Ltd. &Ors.
CORAM: HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE DR. G. K. PANDEY, EXPERT MEMBER
HON'BLE MR. RANJAN CHATTERJEE, EXPERT MEMBER
Applicant / Appellant : Mr. S.M. Walawaikar, Advocate
Respondent No. 1 : Mr. Ninad Laud and Mr. Jayant Mohan, Advocates
(Application No. 114/2012 and M.A No. 523 of 2013, Application No. 115 of 2012 and M.A No. 511/2013, Application No. 118/2012 and M.A. No. 534/2013, Application No. 119/2012 and M.A. No. 522/2013, Application No. 122/2012 and M.A. 525/2013, Application 123/2012 and M.A. No. 535/2013, Application No. 128/2012 and M.A. No. 515/2013, Application No. 130/2012 and M.A No. 520 /2013, Application No. 133/2012 and M.A. No. 536/2013, Application 134/2012 and M.A No. 527/2013, Application No. 136/2012 and M.A No. 509/2013, Application No. 137/2012 and M.A No. 519 /2013, Application No. 64/2013, 197/2013, 201/2013, 231/2013, 233/2013, 234/2013, 235/2013.) Respondent No.1 : Mr. Avneesh Garg, Advocate (In O.A. No. 58/2012 & 116/2012) Respondent No.1 : Mr. Dhruv Mehta, Sr. Adv. and Mr. Yashraj Singh (In O.A. Nos. 68/2012, 133/2013, Deora, Adv. 195/2013, 198/2013, 202/2013, 203/2013205/2013, 206/2013, 212/2013, 213/2013, 217/2013, 218/2013, 223/2013, 227/2013, 232/2013) and Respondent Nos. 1 & 2 In O.A. No. 68/2012 & 134/2013 Respondent No. 1 : Mr. Sumit Goel, Adv. (in O.A. Nos. 54/2012, 125/2012, 131/2012, 132/2012, 192/2013, 199/2013, 200/2013, 204/2013, 208/2013, 210/2013, 211/2013, 214/2013, 215/2013, 220/2013 & 224/2013) Respondent No. 2 : Mr. Sameer Abhyankar, Adv. (in O.A. Nos. 55/2012, 57/2012, 195/2013, 198/2013, 202/2013, 205/2013, 206/2013, 212/2013, 213/2013, 218/2013, 223/2013 & 232/2013) MoEF : Mr. Vikas Malhotra, Adv. and Mr. M.P. Sahay, Adv. (in all matters) State of Goa : Mr. Pawan Kumar Bansal, Adv. for Mr. Siddharth (in all matters) Bhatnagar, Advocate Respondent No. 1 : Mr. Bhawanishankar V. Gadnis, Adv. (Application 51/2012) Respondent No.1 : Mr. Arvind Gupta, Advocate (In O.A. No. 67/2013, 113/2012, 207/2013 & 225/2013) Respondent No. 1 : Ms. Aparna Mattoo and Ms. Ritika Gambhir, Advs. (in O.A. Nos. 52/2012, 55/2012, 71/2012, 71/2013) Respondent No. 1 Ms. Surekha Raman and Mr. Anuj Sarma, Advs. (In O.A. Nos. 117/2012, 124/2012, 135/2012, 62/2013, 63/2013, 65/2013, 66/2013, 70/2013, 72/2013, 73/2013, 74/2013, 76/2013, 78/2013) Respondent No. 2 (In O.A. Nos. 57/2012 & 112/2012) Respondent No. 1 Mr. Sudeep Dey, Adv. (In O.A. No.112/2013) Respondent No. 2 (In O.A. No. 113/2013) Date and Orders of the Tribunal Remarks Item Nos. 4 Learned Counsel appearing for the Respondents pray for some to 100 time to submit their reply or response. As far as, the aforesaid prayer July 5, 2014 is concerned, learned Counsel appearing for the Applicant has no objection. It has also been brought to our notice that the Hon'ble Supreme Court in its judgment has issued certain directions in the matter. The Respondents while submitting their reply/response shall indicate the steps taken by them in the form of operation and implementation of the management plan which is required to be carried out by the Respondents or operators of mines. It shall also indicate to what extent the issues have been addressed as contemplated in the management plan and timeframe within which they seek to comply with the relevant issues enumerated in the management plan.
Such Respondents who have already submitted their reply/response are required to submit the additional reply/response in terms of the above order with advance copy to the learned Counsel appearing for the Applicant.
Stand over to 6th August, 2014.
............................................., JM (Dalip Singh) ............................................, EM (Dr. G. K. Pandey) ............................................, EM (Ranjan Chatterjee)