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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(f) in Chhattisgarh State Legal Services Authority Regulations, 2003

(f)in the event of the death of the aided person, except in the case of civil proceedings where the right or liability survives;