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Supreme Court - Daily Orders

Ex Naik Kanshi Ram vs Union Of India . on 15 June, 2022

Bench: J.K. Maheshwari, Hima Kohli

      ITEM NO.103                                 COURT NO.5                      SECTION XVII

                                  S U P R E M E C O U R T O F              I N D I A
                                          RECORD OF PROCEEDINGS

                                     Civil Appeal       No(s).   4136/2013

      EX NAIK KANSHI RAM                                                          Appellant(s)

                                                        VERSUS

      UNION OF INDIA . & ORS.                                                     Respondent(s)

      Date : 15-06-2022 This appeal was called on for hearing today.

      CORAM :              HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MS. JUSTICE HIMA KOHLI
                                      (VACATION BENCH)

      For Appellant(s)                    Ms. Shivambika Sinha, Adv.
                                          Ms. Madhusmita Bora, AOR

      For Respondent(s)                   Mr.   K.M. Nataraj, ASG
                                          Ms.   Swarupama Chaturvedi, Adv.
                                          Mr.   B.K. Satija, Adv.
                                          Mr.   Mukesh Kumar Maroria, AOR
                                          Mr.   A.K. Sharma, fAdv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

1. Learned counsel appearing on behalf of the appellant seeks adjournment on the ground that the arguing counsel is not well and is unable to appear.

2. Considering the above, the matter is adjourned for the day.

3. List the matter in due course.

(MANISH ISSRANI) (SAROJ KUMARI GAUR) COURT MASTER(SH) Signature Not Verified BRANCH OFFICER Digitally signed by GULSHAN KUMAR ARORA Date: 2022.06.15 16:47:05 IST Reason: