Supreme Court - Daily Orders
Ex Naik Kanshi Ram vs Union Of India . on 15 June, 2022
Bench: J.K. Maheshwari, Hima Kohli
ITEM NO.103 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4136/2013
EX NAIK KANSHI RAM Appellant(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
Date : 15-06-2022 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MS. JUSTICE HIMA KOHLI
(VACATION BENCH)
For Appellant(s) Ms. Shivambika Sinha, Adv.
Ms. Madhusmita Bora, AOR
For Respondent(s) Mr. K.M. Nataraj, ASG
Ms. Swarupama Chaturvedi, Adv.
Mr. B.K. Satija, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. A.K. Sharma, fAdv.
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel appearing on behalf of the appellant seeks adjournment on the ground that the arguing counsel is not well and is unable to appear.
2. Considering the above, the matter is adjourned for the day.
3. List the matter in due course.
(MANISH ISSRANI) (SAROJ KUMARI GAUR) COURT MASTER(SH) Signature Not Verified BRANCH OFFICER Digitally signed by GULSHAN KUMAR ARORA Date: 2022.06.15 16:47:05 IST Reason: