Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 4 November, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 49047 of 2022 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH) Dated : 04-11-2022 As prayed for by Mr. Abhishek Singh Chauhan, learned counsel for the applicant, list the matter after a week.
(SUNITA YADAV) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 05-Nov-22 11:07:08 AM