Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 80 in Kerala Survey and Boundaries Rules, 1964 80. Present limits of possession and enjoyment to be followed in demarcation of boundaries in minor circuits. - In demarcating boundaries between registered holdings within a minor circuit, the present limits of possession and enjoyment shall be followed.
