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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

State of Nagaland - Subsection

Section 330(1)(d) in Nagaland Municipal Act, 2001

(d)Determine the number or sub-number by which any premises or part thereof, shall be known and cause such number or sub-number to be fixed to the side or outer door of such premises or to some place at the entrance of the enclosure thereof.