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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(xxxvii) in The Gujarat Water Supply and Sewerage Board Act, 1978

(xxxvii)"water works" includes water channel (including stream, lake spring, river or can ad, well, other underground water source pump, galleries, reservoir, cistern, tank) duct, whether covered or open treatment units, sluice supply, main culvert, engine, water-truck hydrants, standpipe, conduit and machinery, land building or other things for supplying or used for supplying water or for protecting sources of water supply or for treatment of water.