Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(1)(iii) in Uttar Pradesh Value Added Tax Act, 2008 (iii)sale made to dealers to whom sale invoices have been issued in the names of such dealers, containing such particulars as may be prescribed: