Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 160 in The Indian Post Office Rules, 1933 160. Offices of Issue. - Telegraphic money order may be issued from any post office in India which is authorised to issue such orders for the countries and places notified in the Post Office Guide under rule 158.
