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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(10) in Punjab Detenus (Conditions of Detention) Order, 1974

(10)The Police Officers so authorised shall be allowed to interview detenus in their cells or wards on their making a written requisition to this effect at the time of interview. In visiting the cells or wards, every police officer shall be accompanied by such escort as the Superintendent considers necessary for the his safety. The escort if the police officer so requires shall stand out of earshot, but within sight while he is speaking to any of the detenus.