Rajasthan High Court - Jaipur
Surjit Singh Sahni vs State & Ors on 11 October, 2012
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR O R D E R D.B. CIVIL SPECIAL APPEAL (WRIT) No.943/1999 in S.B. CIVIL WRIT PETITION No.6383/1994 Surjit Singh Sahni v/s State of Rajasthan & Anr.
Date of order ::: 11.10.2012 HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I HON'BLE DR. JUSTICE SMT. MEENA V. GOMBER No one is present on behalf of the appellant. The appeal is dismissed in default.
(Dr. Meena V.Gomber),J. (Narendra Kumar Jain-I),J. Chauhan/ All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
(Raj Kumar Chauhan), PA