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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in Rajasthan Conditions of Detention Order, 1971

(5)Detenus shall be allowed to read books from the Jail library. They shall be allowed to get books from outside at their own expense provided the books are of non-political character and approved by the senior police officer of the district concerned. Detenus may be permitted to buy such newspapers, periodicals and magazines as may be approved by the Superintendent