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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(1)Fees payable for verification and stamping of weights, measures, and weighing and measuring instruments at the office of the Inspector shall be as specified in Schedule X.