Allahabad High Court
Smt. Vimla Devi And Others vs National Insurance Company Ltd. And ... on 6 January, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 5 of 2010 Petitioner :- Smt. Vimla Devi And Others Respondent :- National Insurance Company Ltd. And Others Petitioner Counsel :- Sharve Singh Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
The appeal is filed out of time with an application under Section 5 of the Limitation Act.
Issue notice upon the respondents by registered post with acknowledgment due to hear out the objection, if any, in connection with the application for condonation of delay within a period of fortnight from this date returnable six weeks hence.
Order Date :- 6.1.2010 R