Section 3(1)(c) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

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State of Uttar Pradesh - Subsection

Section 3(1)(c) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963

(c)enter the office of a [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] and inspect any records, register or other documents kept or maintained by it.

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State of Uttar Pradesh - Subsection

Section 3(1)(c) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963