Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(a) in The Jammu and Kashmir Electricity (Duty) Act, 1963 (a)required by section 5 to keep record or to submit returns fails to keep or submit the same in the prescribed from or manner or submits a return which is false; or
