Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19C] [Entire Act] Securities And Exchange Board Of India - Subsection Section 19C(1) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012 (1)An applicant may apply for registration as an angel fund in accordance with the provisions of Chapter II of these Regulations.
