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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(i) in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978

(i)providing open parks, playing grounds and open spaces for the benefit of any area comprised in any scheme or any adjoining area and the enlargement of existing parks, playing grounds, open spaces and approaches;