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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4) in The Rajasthan Agricultural Produce Markets Rules, 1963

(4)Subject to the provisions of sub-rules (2) and (3) the provisions of Rule 32 shall so far as may, apply to the election of a Chairman or Vice-Chairman under sub-rule (2) or (3) as the case may be.