Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 33 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 33. Term of office members of the Executive committee. - The members of the executive committee shall hold the office during the pleasure of the Government.
