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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1)(viii) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018

(viii)expenditure incurred on the students against total income of the school which shall include profit earned from school by the trust or company associated with such school;