Section 29(1) in The Jharkhand Area Autonomous Council Act, 1994
(1)The Council shall have the following powers and functions relating to the development of the Area-(a)to prepare long term and short terms plans for alround development of the Area;(b)to consider the preparation and execution of project relating to development of the Area;(c)to formulate the project relating to the Area;(d)to co-ordinate, supervise and review the projects of the Area;(e)to suggest measures for accelerated development of the Area;
