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[Cites 0, Cited by 8] [Entire Act]

State of Punjab - Section

Section 67 in The Punjab Municipal Corporation Act, 1976

67. Keeping of minutes and proceedings.

- Minutes in which shall be recorded the names of the members present at, and the proceedings of each meeting of the Corporation and of committees shall be drawn up and recorded in a book to be kept for the purpose and shall be laid before the next ensuing meeting of the Corporation or of the committee, as the case may be and signed at such meeting by the presiding officer thereof.