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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(1)(b) in The Kerala Panchayat Buildings Rules, 2011

(b)the width of every new street, public or private, intended for use as a cart or carriage way giving access to or through an organised industrial area with not less than six constituent units, shall be a minimum of 10 metres: