Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(l) in Dr. Vishwanath Karad MIT World Peace University Act, 2016 (l)"prescribed" means prescribed by statutes or ordinances or regulations or rules, as the case may be, made by or under this Act;
