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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019

(2)The personnel holding the posts of Senior Master Technician, Master Technician, Senior Technician and Technician immediately before the commencement of these regulations on regular basis shall be deemed to have been appointed in accordance with the provisions of these regulations and the regular continuous service of such persons in their respective posts immediately before the commencement of these regulations shall count for the purposes of probation, confirmation, seniority, qualifying service for promotion and pension in the service.