Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 56(1)] [Section 56] [Entire Act] State of Maharashtra - Subsection Section 56(1)(a) in The Maharashtra Prohibition Act (a)on the expiration of not less than fifteen days notice in writing of his intention to do so; or