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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Central Goods and Services Tax Rules, 2017

(b)such person shall not pay tax under section 10 for any of his places of business if he is paying tax under section 9 for any other place of business;