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Delhi High Court - Orders

M/S C Gopal Reddy And Company vs National Highways And Infrastructure ... on 24 May, 2023

Author: Navin Chawla

Bench: Navin Chawla

                             $~19
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    O.M.P.(I) (COMM.) 109/2023
                                  M/S C GOPAL REDDY AND COMPANY
                                                                           ..... Petitioner
                                                 Through: Mr.Vikas Mehta, Ms.Anshula
                                                             Grover & Ms.Nitika Grover,
                                                             Advs.

                                                                            versus

                                       NATIONAL HIGHWAYS AND INFRASTRUCTURE
                                       DEVELOPMENT CORPORATION LTD. & ANR.
                                                                         ..... Respondents
                                                   Through: Mr.Lalit Chauhan, Ms.Laxmi
                                                            Chauhan,   Mr.Gaurav      Rai,
                                                            Ms.Nikita             Chauhan,
                                                            Ms.Shambhvi Mansingh, Advs.
                                                            with Ms.Sonal Rawat &
                                                            Mr.Abhishek Namdev, AR.

                                   CORAM:
                                   HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                ORDER

% 24.05.2023 I.A. 10294/2023

1. This is an application filed by the petitioner seeking condonation of 10 days' delay in filing the rejoinder.

2. For the reasons stated in the application, the application is allowed, and the delay is condoned. The rejoinder is taken on record.

3. The application is disposed of.

O.M.P.(I) (COMM.) 109/2023

4. List for hearing on 18th July, 2023.

NAVIN CHAWLA, J MAY 24, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:47:34