Delhi High Court - Orders
M/S C Gopal Reddy And Company vs National Highways And Infrastructure ... on 24 May, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 109/2023
M/S C GOPAL REDDY AND COMPANY
..... Petitioner
Through: Mr.Vikas Mehta, Ms.Anshula
Grover & Ms.Nitika Grover,
Advs.
versus
NATIONAL HIGHWAYS AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. & ANR.
..... Respondents
Through: Mr.Lalit Chauhan, Ms.Laxmi
Chauhan, Mr.Gaurav Rai,
Ms.Nikita Chauhan,
Ms.Shambhvi Mansingh, Advs.
with Ms.Sonal Rawat &
Mr.Abhishek Namdev, AR.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.05.2023 I.A. 10294/2023
1. This is an application filed by the petitioner seeking condonation of 10 days' delay in filing the rejoinder.
2. For the reasons stated in the application, the application is allowed, and the delay is condoned. The rejoinder is taken on record.
3. The application is disposed of.
O.M.P.(I) (COMM.) 109/2023
4. List for hearing on 18th July, 2023.
NAVIN CHAWLA, J MAY 24, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.
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