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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(1)Save in accordance with an order of the authority who issued orders to detain him in writing no detenu shall be permitted to have an interview with any person other than a Police Officer.