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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(3)Four members of the committee shall form a quorum :Provided that at least one representative of cotton growers and one of the owners of factories are present. No quorum shall be necessary for a meeting which was once adjourned for want of quorum, but it shall be necessary to give notice of three days even for an adjourned meeting.