Jharkhand High Court
Satyendra Kumar Choubey vs State Of Jharkhand & Ors on 9 December, 2015
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(S) No. 1227 of 2007
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Satyendra Kumar Choubey ... ... Petitioner
-Versus-
1.The State of Jharkhand
2.Secretary, Department of Human Resources Development and Incharge of Secondary Education, Government of Jharkhand, Ranchi
3.Director, Secondary Education, Government of Jharkhand, Ranchi
4.District Superintendent of Education,Near Kutchery, Ranchi
5.Jharkhand Public Service Commission, through its Secretary, Circular Road, Rachi ... ... Respondents
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CORAM :HON'BLE MR. JUSTICE APARESH KUMAR SINGH
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For the Petitioner :Ms.Nehala Sharmin
For the Respondents :JC to SC II
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05- 09.12.2015 Learned counsel for the petitioner, on instruction, seeks permission to
withdraw this writ petition.
Accordingly, this writ petition is dismissed as withdrawn.
(Aparesh Kumar Singh, J. ) Pandey