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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in Rajasthan Panchayati Raj (Election) Rules, 1994

(2)Every elector shall record and cast his vote or votes without undue delay and shall quit the polling compartment, the polling booth and the polling station as soon as may be conveniently possible.