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[Cites 0, Cited by 0] [Section 597(1)] [Section 597] [Entire Act]

State of Jharkhand - Subsection

Section 597(1)(b) in Jharkhand Municipal Act, 2011

(b)with an additional fine in the case of a continuing contravention, which may extend to two hundred and fifty rupees for every day during which such contravention continues after conviction for the first of such contravention, or