Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(4) in The Mahatma Gandhi National Rural Employment Guarantee Audit of Schemes Rules, 2011 (4)The resource persons deployed for facilitating social audit in a Panchayat shall not be residents of the same Panchayat.
