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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 59(2)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)payment of bonus to members on the amount or volume of business done by them with the society, to the extent and in the manner specified in the bye-laws;