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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

State of Odisha - Subsection

Section 241(2)(c) in The Orissa Municipal Corporation Act, 2003

(c)whose licence for use of any site is about to expire, shall apply for a licence or renewal of licence, as the case may be, to the Commissioner in such Form as may be specified by the Corporation.