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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1)(d) in Punjab Market Committees Bye-laws

(d)Whenever a weighbridge has been installed by the Committee in the Principal Market Yard or Sub Market Yard the vehicles shall be weighed on the weighbridge of the Market Committees.