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[Cites 0, Cited by 2] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(1) in Kerala Factories Rules, 1957

(1)For purposes of the examination and certification of young persons who wish to obtain certificates of fitness, the Certifying Surgeon shall arrange a suitable time and place for the attendance of such persons, and shall give pervious notice in writing of such arrangements to the managers of the factories situated within the local limits assigned to him.