Allahabad High Court
C/M Arya Kanya Pathshala Inter College ... vs State Of U.P. And 4 Others on 16 August, 2021
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 633 of 2021 Petitioner :- C/M Arya Kanya Pathshala Inter College And 2 Others Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Bheem Singh,Sr. Advocate Shri G.K Singh Counsel for Respondent :- C.S.C.,Nipun Singh,Prabhakar Awasthi Hon'ble Suneet Kumar,J.
The case is called out. No one has put in appearance to press this petition.
Learned counsel appearing for respondents informs that the Division Bench of this Court vide order dated 27.07.2021 has directed to decide the matter finally. Learned counsel for the petitioner has not put in appearance to press the petition.
The petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
The order has been passed in the presence of Sri Nipun Singh, learned counsel appearing for respondents.
Order Date :- 16.8.2021 P. Sri.