Supreme Court - Daily Orders
Mithilesh Kumar @ Mithilesh Singh vs State Of Bihar on 19 February, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.39 COURT NO.2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1381/2018
(Arising out of impugned final judgment and order dated 15-11-2017
in CRM No. 41782/2014 passed by the High Court Of Judicature at
Patna)
MITHILESH KUMAR @ MITHILESH SINGH Petitioner(s)
VERSUS
STATE OF BIHAR Respondent(s)
(IA No.22089/2018-EXEMPTION FROM FILING O.T.)
Date : 19-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Nagendra Rai, Sr. Adv.
Mr. Prashant Kumar, Adv.
Ms. Prerna Singh, Adv.
Mr. Shashank Sorav, Adv.
Mr. Shantanu Sagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application(s), if any, stand disposed of.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by MADHU
BALA
Date: 2018.02.19 17:26:36
IST
Reason: Card is being used
by Mr. Deepak Mansukhani