Supreme Court - Daily Orders
Raj Kumar Saxena vs Basic Shiksha Parishad U.P. At ... on 8 February, 2021
Bench: Sanjay Kishan Kaul, Hrishikesh Roy
ITEM NO.9 Court 9 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18053/2020
(Arising out of impugned final judgment and order dated
19-11-2019 in SAD No. 995/2019 passed by the High Court Of
Judicature At Allahabad)
RAJ KUMAR SAXENA Petitioner(s)
VERSUS
BASIC SHIKSHA PARISHAD U.P. AT ALLAHABAD & ORS. Respondent(s)
(FOR ADMISSION and I.R. & IA No.83302/2020-CONDONATION OF DELAY
IN FILING and IA No.83304/2020-EXEMPTION FROM FILING O.T.)
Date :08-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Yatish Mohan, Adv.
Mr. Hem Chand Vashist, Adv.
Mr. Subhash Chandra Sagar, Adv.
Mr. E.C. Vidya Sagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned order.
The special leave petition is, accordingly, dismissed.
Pending application stands disposed of. [CHARANJEET KAUR] [POONAM VAID] Signature Not Verified ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Digitally signed by Charanjeet kaur Date: 2021.02.08 18:09:40 IST Reason: