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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)The clinical establishment shall take such necessary measure for handling and disposal of general waste as per the provision of relevant Acts and rules of the local self government and obtain permission as such.