Section 90(1)(d) in The Registration Act, 1908

[Cites 0, Cited by 9] [Section 90(1)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(1)(d) in The Registration Act, 1908

(d)sanads, inam title-deeds and other documents purporting to be or to evidence grants or assignments by Government of land or of any interest in land; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 90(1)(d) in The Registration Act, 1908