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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 26 March, 2018

HIGH COURT OF MADHYA PRADESH COMP No.3/2010 Indore, Dated:26/3/2018 Parties through counsel. At the request of learned counsel for the ED, the case is adjourned.

List after one week, as prayed.

(Prakash Shrivastava) Judge Digitally signed by Bhuneshwar Datt Date: 2018.03.26 13:18:29 -O7'00'