Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 246(2) in Arunachal Pradesh Municipal Act, 2007

(2)A copy of the annual report received under sub-section (1) shall be laid, as soon as may be after it is received, before the State Legislature.